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Madhya Pradesh High Court

Branch Manager Uco Bank vs Girdharilal Tarun Kumar Moti (Huf) on 11 July, 2023

Author: Subodh Abhyankar

Bench: Subodh Abhyankar

                                                                1
                                         IN THE HIGH COURT OF MADHYA PRADESH
                                                       AT INDORE
                                                          CR No. 419 of 2023
                                (BRANCH MANAGER UCO BANK Vs GIRDHARILAL TARUN KUMAR MOTI (HUF) AND OTHERS)

                           Dated : 11-07-2023
                                    Shri Rohit Dubey, counsel for the petitioner.

                                    Shri T. K. Modi, counsel for the respondents.

Counsel for the respondents submits that he would not press the execution proceedings till the matter is decided by this Court.

Since a short point is involved, matter may be heard finally on the next date of hearing itself.

List the matter on 26.07.2023 along with C.R. Nos.418, 420, 421 and 422 of 2023.

(SUBODH ABHYANKAR) JUDGE Pankaj Signature Not Verified Signed by: PANKAJ PANDEY Signing time: 11-07-2023 19:03:27