Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(15)] [Section 2] [Entire Act] Bombay Presidency - Subsection Section 2(15)(a) in Bombay Tenancy and Agricultural Lands (Vidarbha Region) Act, 1958 (a)the construction of tanks, wells, water-channels, embankments and other works for storage, supply or distribution of water for agricultural purposes;