Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Tamilnadu - Subsection

Section 26(6) in Tamil Nadu Panchayats (Elections) Rules, 1995

(6)An elector who wishes to stand as a candidate for an election, excepting for the election of a member in a multi-member Ward of Village Panchayats, shall not sign any nomination paper as a proposer for that election.