Section 2(p) in Uttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964
(p)"producer" means a person who, whether by himself or through hired labour, produces, rears or catches, any a agricultural produce, not being a producer who also 'works a trader, broker or Dalal, commission agent or Aarhatiya or who is otherwise ordinarily engaged in the business of storage of agricultural produce :
