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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(18) in Mahatma Gandhi National Rural Employment Guarantee Scheme-Chhattisgarh, Social Audit Rules, 2015

(18)"Social Audit of a Scheme" means auditing of a scheme with the active participation of the primary stakeholders of the Scheme. Audit includes the verification of implementation process to ensure the entitlement of workers, verification of works, facts on the ground vis-a-vis official records and taking into account the written or oral evidences which is aided and facilitated by the Government;