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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(2) in The Orissa Agricultural Produce Markets Act, 1956

(2)If a question arises whether any person is or is not an agriculturist for the purpose of this Act, the [decision of the Board on such question] [Substituted vide Act No. 27 of 1984, Section 2 (ii).] shall be final.Chapter-II Constitution of Markets and Market Committee