Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 11 in The Greater Nainital Development Authority (Holding of Meetings and Conduct of Business) Regulations, 1986 11. Decision taken by the Chairman. - The decision of the Chairman in respect of any dispute arising out or in connection with the conduct of business of the meeting shall be final.
