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[Cites 0, Cited by 0] [Section 88(5)] [Section 88] [Entire Act]

State of Jharkhand - Subsection

Section 88(5)(i) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(i)be holding such full-time occupation that may not allow the person to give necessary time and attention to the work of the Board or the Committee as per the Act and rules;