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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Chattisgarh - Subsection

Section 10(6) in International Institute of Information Technology (IIIT) University Act, 2013

(6)Four persons having special knowledge or practical experience in respect of education, engineering, science or the Information Technology Industry, to be nominated by the Board;[***] [Omitted '(7) Dean (Academic) and Dean (Research & Development), (Ex-officio);' by C.G. Act No. 11 of 2014, dated 5.8.2014.]