Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 93A] [Entire Act] State of Maharashtra - Subsection Section 93A(b) in The Maharashtra Value Added Tax Act, 2002 (b)in any other case from the date of effect mentioned in such Certificates.]
