Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Andhra Pradesh - Subsection Section 28(3) in Andhra Pradesh Distillery (Manufacture of Spirits) Rules, 2006 (3)In case of R.S. producing distilleries, the loss of alcohol in storage shall not exceed 0.5% (half percent) for each period of three months.
