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[Cites 0, Cited by 0] [Section 50(2)] [Section 50] [Entire Act]

State of Tripura - Subsection

Section 50(2)(c) in Tripura Weights and Measures (Enforcement) Act, 1967

(c)the materials of which and the designs and specifications according to which secondary standards may be made, the places at which and the custody and manner in Which such standards may be kept;