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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Uttar Pradesh - Subsection

Section 51(3) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(3)Every register or other record shall be preserved by the employer, with whom such register or other record belongs, in original for a period of three calendar years from the date of last entry therein.