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[Cites 0, Cited by 0] [Section 225] [Entire Act]

State of Haryana - Subsection

Section 225(2) in Punjab Jail Manual

(2)The Deputy Superintendent shall, without delay, call the attention of the Medical Subordinate to any prisoner desiring to see him, or who is ill, or whose state of mind or body appears to require attention, and shall carry into effect all written directions given by the Medical Officer or Medical Subordinate respecting alterations of the discipline or treatment of any such prisoner.