Patna High Court - Orders
Krishna Prasad vs Smt.Urmila Devi & Ors on 20 September, 2011
Bench: Chief Justice, Birendra Prasad Verma
IN THE HIGH COURT OF JUDICATURE AT PATNA
Letters Patent Appeal No.1340 of 2011
In
Civil Writ Jurisdiction Case No. 13925 of 2010
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Krishna Prasad
.... .... Appellant/s
Versus
Smt. Urmila Devi & Ors
.... .... Respondent/s
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Appearance :
For the Appellant/s : Mr. Ashok Kumar Sinha no. 2, Advocate
For the Respondent/s : ----
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CORAM: HONOURABLE THE CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE BIRENDRA PRASAD VERMA
ORAL ORDER
(Per: HONOURABLE THE CHIEF JUSTICE)
2 20-09-2011Notify for admission.
(R.M. Doshit, CJ) (Birendra Prasad Verma, J) Prakash