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Patna High Court - Orders

Krishna Prasad vs Smt.Urmila Devi & Ors on 20 September, 2011

Bench: Chief Justice, Birendra Prasad Verma

                    IN THE HIGH COURT OF JUDICATURE AT PATNA
                                  Letters Patent Appeal No.1340 of 2011
                                                     In
                              Civil Writ Jurisdiction Case No. 13925 of 2010
                 ======================================================
                 Krishna Prasad
                                                                     .... .... Appellant/s
                                                   Versus
                 Smt. Urmila Devi & Ors
                                                                    .... .... Respondent/s
                 ======================================================
                 Appearance :
                 For the Appellant/s     : Mr. Ashok Kumar Sinha no. 2, Advocate

                 For the Respondent/s     :   ----

                 ======================================================
                 CORAM: HONOURABLE THE CHIEF JUSTICE
                        and
                        HONOURABLE MR. JUSTICE BIRENDRA PRASAD VERMA

                 ORAL ORDER

                 (Per: HONOURABLE THE CHIEF JUSTICE)


2   20-09-2011

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(R.M. Doshit, CJ) (Birendra Prasad Verma, J) Prakash