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[Cites 0, Cited by 0] [Section 176(1)] [Section 176] [Entire Act]

State of Uttar Pradesh - Subsection

Section 176(1)(b) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(b)the street alignment and the building line, and shall also state in the application the arrangement to be made for levelling, paving, metalling, flagging, channelling and draining of the street.