Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] State of Jammu-Kashmir - Section Section 3 in The Constitution of Jammu and Kashmir 3. Relationship of the State with the Union of India. - The State of Jammu and Kashmir is and shall be an integral part of the Union of India.
