Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 87] [Entire Act] Madras Presidency - Subsection Section 87(c) in Madras Hindu Religious and Charitable Endowments Act, 1951 (c)[***] [Omitted 'as manager under section 56 or' by Act No. 27 of 1954.] in any scheme framed by the Board before the commencement of this Act,
