Section 60(2) in Andhra Pradesh Juvenile Justice (Care and Protection of Children) Rules, 2003
(2)The whole time staff in a Home may consist of Superintendent, Probation Officer (in case of Observation Home/ Special Home), case Workers (in case of Children's Home/Shelter Home), Child Welfare Officers, Counsellor, Educator, Vocational Training Instructor, Medical staff. Administrative staff, Care Takers, House Father/House Mother, Store Keeper, Cook, Helper, Washerman Safai, Karamchari, Gardener as required. A House Mother/House Father shall be appointed for every 25 children.
