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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Assam - Subsection

Section 60(a) in Mising Autonomous Council Act, 1995

(a)[the designation of the officer or authority to whom the power to determine the territorial limits of the constituencies under Section 48 may be delegated, and the manner in which the electoral roll shall be maintained by the Commission.] [Substituted by Assam Act no. 8 of 2001.]