Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 10(1)] [Section 10] [Entire Act] State of Karnataka - Subsection Section 10(1)(b) in The Karnataka Lokayukta Act, 1984 (b)considers that the purposes of any inquiry or other proceedings to be conducted by him will be served by a general search or inspection,