Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(s) in Assam University Act, 1989

(s)"Statutes" and "Ordinances" mean, respectively, the Statutes and the Ordinances of the University for the time being in force.