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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

State of Kerala - Subsection

Section 30(2)(xvii) in A.P.J. Abdul Kalam Technological University Act, 2015

(xvii)to exercise such other powers and perform such other functions as may be prescribed by this Act, the Statutes and the Ordinances.