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[Cites 0, Cited by 0] [Section 5(6)] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(6)(v) in Orissa Electricity Regulatory Commission (Grievances Redressal Forum and Ombudsman) Regulations, 2004

(v)has so abused his position as to render his continuance in office prejudicial to the public interest: