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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of West Bengal - Subsection

Section 11(1)(b) in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974.

(b)to approve the recommendations for appointment of officers, teachers and other staff of the University in the manner prescribed ;