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[Cites 0, Cited by 0] [Section 26(3)] [Section 26] [Entire Act]

State of Uttarakhand - Subsection

Section 26(3)(a) in Kumaun and Uttarakhand Zamindari Abolition and Land Reforms Act, 1960

(a)a bhumidhar not seeking resumption under the foregoing provisions shall not be entitled to do so in any future proceedings.