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[Cites 0, Cited by 4] [Entire Act]

State of Jammu-Kashmir - Section

Section 19 in Jammu and Kashmir Reservation Act, 2004

19. Choice.

- A candidate belonging to more than one category shall be entitled to claim the benefit of reservation in one category only, as per his choice„for appointment or promotion in Government service or admission in Professional Institutions, as the case may be.