Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 7 in The A.P. Poisons (Possession and Sale) Rules, 2016 7. Duration of license. - Subject to the provisions of Rules 8 and 9, a license granted or renewed under these rules shall remain in force for five years from the date of issue.
