Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13(5)] [Section 13] [Entire Act] State of Bihar - Subsection Section 13(5)(c) in Bihar Sugarcane (Regulation of Supply and Purchase) Act, 1981 (c)record the statement of any person whom he may deem necessary to examine for the proper discharge of his duties;