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[Cites 0, Cited by 0] [Section 12(7)] [Section 12] [Entire Act]

State of Uttar Pradesh - Subsection

Section 12(7)(b) in Uttar Pradesh State Universities Act, 1973

(b)The Vice-Chancellor shall hold office for a term of three years from the date he enters upon his office or till he attains the age of sixty-eight years whichever is earlier;