Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 115(8)] [Section 115] [Entire Act]

State of Maharashtra - Subsection

Section 115(8)(c) in The City of Nagpur Corporation Act, 1948

(c)a general tax of not less than twelve per centum of the annual value determined under this Chapter;