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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Maharashtra - Subsection

Section 57(9) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(9)He shall exercise general administrative control over: -
(a)Funds allotted for extension education and
(b)Physical properties, facilities and materials assigned by the University for the pursuit of extension education programmes.