Madhya Pradesh High Court
Jagdish Tiwari vs The State Of Madhya Pradesh on 18 August, 2025
Author: Vijay Kumar Shukla
Bench: Vijay Kumar Shukla
1 WP-10228-2021 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 10228 of 2021 (JAGDISH TIWARI Vs THE STATE OF MADHYA PRADESH AND OTHERS ) Dated : 18-08-2025 Shri Sanjay Jamindar - Advocate for the petitioner.
Shri Sudarshan Joshi GA for State.
Counsel for the State submits that reply has already been filed. He prays for time to argue.
List in the week commencing 1.09.2025.
(VIJAY KUMAR SHUKLA) JUDGE MK Signature Not Verified Signed by: MUKTA KOUSHAL Signing time: 19-08-2025 10:35:01