Himachal Pradesh High Court
M/S Preet Hotels (P) Limited And Another vs . Nhai And Others on 14 December, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
M/s Preet Hotels (P) Limited and another vs. NHAI and others .
CWP No. 945 of 2019 14.12.2022 Present: Mr. K.D. Sood, Senior Advocate with Mr. Het Ram Thakur, Advocate for the petitioner.
Mr. K.D. Shreedhar, Senior Advocate with Ms. Sneh Bhimta, Advocate for respondents No. 1 and 3.
M/s Sumesh Raj, Dinesh Thakur and Sanjeev Sood, Addl. AGs with Mr. Amit Kumar Dhumal, Dy. AG for respondent No. 2-State.
Mr. B.C. Verma, Advocate for respondent No. 4.
As jointly prayed for, list for consideration on 09.01.2023.
(Ajay Mohan Goel) Judge December 14, 2022 (narender) ::: Downloaded on - 14/12/2022 20:33:48 :::CIS