Bombay High Court
Chandrashekhar Basalingappa Barbade ... vs The Union Of India Thr. Secretary ... on 15 December, 2022
Author: M.M. Sathaye
Bench: R.D. Dhanuka, M.M. Sathaye
17-wp1897-22.doc
vai
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
Digitally signed by
VASANT
WRIT PETITION NO.1897 OF 2022
VASANT ANANDRAO
ANANDRAO IDHOL
Date: 2022.12.16 17:45:25
IDHOL +0530
Vishnu J. Bhalerao ...Petitioner
V/s.
Union of India & Ors. ...Respondents
WITH
WRIT PETITION NO.15282 OF 2022
Roshanbi A. Motiwala ...Petitioner
V/s.
Union of India & Ors. ...Respondents
WITH
WRIT PETITION NO.15283 OF 2022
Shantinagar Zopadpattidharak Sangh
through its President Adv.Amol K. Kotiwale ...Petitioner
V/s.
Union of India & Ors. ...Respondents
WITH
WRIT PETITION NO.15284 OF 2022
Chandrashekhar B.Barbade,since deceased
through Legal Heir - Mr.Vaibhav C. Barbade ...Petitioner
V/s.
Union of India & Ors. ...Respondents
Dr.Ramdas P. Sabban with Mr.Praveen Sabban for the Petitioner.
Mr.Ashutosh Misra for the Respondent No.1 in all the WPs.
Mr.Aadesh Jadhav with Mr.Sarvesh Dixit i/b Mr.Sandeep S. Ladda for
1/2
17-wp1897-22.doc
the Respondent Nos.2 and 3.
M.S. Bane, AGP for the State - Respondent in WP Nos.1897 of
2022, 15284 of 2022 and 15282.
Mrs.R.M. Shinde, AGP for the State - Respondent in WP No.15283
of 2022.
CORAM : R.D. DHANUKA &
M.M. SATHAYE , JJ.
DATE : 15TH DECEMBER, 2022. P.C. :-
1. At the request of the learned counsel for the respondent nos.2 and 3 on the ground that the arguing counsel is held up in some other Court, stand over to 9th January, 2023.
(M.M. SATHAYE , J.) (R.D. DHANUKA, J.) 2/2