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Bombay High Court

Chandrashekhar Basalingappa Barbade ... vs The Union Of India Thr. Secretary ... on 15 December, 2022

Author: M.M. Sathaye

Bench: R.D. Dhanuka, M.M. Sathaye

                                                                          17-wp1897-22.doc

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                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                         CIVIL APPELLATE JURISDICTION

           Digitally signed by
VASANT
                                        WRIT PETITION NO.1897 OF 2022
           VASANT ANANDRAO
ANANDRAO   IDHOL
           Date: 2022.12.16 17:45:25
IDHOL      +0530




           Vishnu J. Bhalerao                                           ...Petitioner
                      V/s.
           Union of India & Ors.                                        ...Respondents

                                                    WITH
                                       WRIT PETITION NO.15282 OF 2022

           Roshanbi A. Motiwala                                         ...Petitioner
                      V/s.
           Union of India & Ors.                                        ...Respondents


                                                    WITH
                                       WRIT PETITION NO.15283 OF 2022

           Shantinagar Zopadpattidharak Sangh
           through its President Adv.Amol K. Kotiwale                   ...Petitioner
                       V/s.
           Union of India & Ors.                                        ...Respondents

                                                    WITH
                                       WRIT PETITION NO.15284 OF 2022

           Chandrashekhar B.Barbade,since deceased
           through Legal Heir - Mr.Vaibhav C. Barbade                   ...Petitioner
                      V/s.
           Union of India & Ors.                                        ...Respondents



           Dr.Ramdas P. Sabban with Mr.Praveen Sabban for the Petitioner.

           Mr.Ashutosh Misra for the Respondent No.1 in all the WPs.

           Mr.Aadesh Jadhav with Mr.Sarvesh Dixit i/b Mr.Sandeep S. Ladda for

                                                    1/2
                                                      17-wp1897-22.doc

the Respondent Nos.2 and 3.

M.S. Bane, AGP for the State - Respondent in WP Nos.1897 of
2022, 15284 of 2022 and 15282.

Mrs.R.M. Shinde, AGP for the State - Respondent in WP No.15283
of 2022.

                         CORAM : R.D. DHANUKA &
                                 M.M. SATHAYE , JJ.

DATE : 15TH DECEMBER, 2022. P.C. :-

1. At the request of the learned counsel for the respondent nos.2 and 3 on the ground that the arguing counsel is held up in some other Court, stand over to 9th January, 2023.

(M.M. SATHAYE , J.) (R.D. DHANUKA, J.) 2/2