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State of Assam - Section

Section 3 in Assam Tax Reimbursement for Eligible Tourism Units Scheme, 2018

3. Eligibility condition.

- An eligible Tourism Unit which commences its commercial operation during validity of the Tourism Policy of Assam, 2017, i.e., from 1st January, 2018 to 31st December, 2022 in the tourism locations with a minimum investment of Rs.100 lakhs in terms of the eligibility criteria of the Tourism Policy of Assam, 2017 shall be treated as Tourism Unit eligible for benefit under this Scheme.