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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(1)(i) in The Orissa Fire Service Act, 1993

(i)remove, or may order any member to remove, any person who, by his presence, interferes with, or impedes, the operation for extinguishing the fire for saving life or property;