Section 9 in The Rajasthan Technical University Act, 2006
9. Officers of the University.
- The following shall be the officers of the University, namely:-(i)the Chancellor:(ii)the Vice-Chancellor;(iii)the Pro-Vice-Chancellor;(iv)the Finance Officer;(v)the Registrar;(vi)the Controller of examination;(vii)the Deans of the Faculties;(viii)the Estate Officer and Dean of the Students Welfare;(ix)Such other officers as may be declared by the Statutes to be the Officers of the University.
