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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

Lakshadweep - Subsection

Section 3(1)(d) in The Lakshadweep Real Estate (Regulation and Development) (General) Rules, 2016

(d)authenticated copy of the legal title deed reflecting the title of the promoter to the land on which development of project is proposed along with legally valid documents for chain of title with authentication of such title;