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[Cites 0, Cited by 0] [Section 99] [Entire Act]

State of Nagaland - Subsection

Section 99(2) in Nagaland Municipal Act, 2001

(2)The Government may require a Municipality to observe such financial discipline in the matter of debt servicing including the creation of Sinking Fund, as the Government may think fit and proper and in doing so, the Government may prescribe different sets of rules for observance by different groups of Municipalities depending upon the circumstances and nature of cases.