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[Cites 0, Cited by 0] [Section 427(1)] [Section 427] [Entire Act]

State of Chattisgarh - Subsection

Section 427(1)(e) in The Chhattisgarh Municipal Corporation Act, 1956

(e)the preparation of estimates of income and expenditure of the Corporation and as to the persons by whom and the conditions subject to which such estimates may be sanctioned;