Madhya Pradesh High Court
M/S Pacl India Ltd.(Pacl Ltd.) vs Rameshwar Dayal on 18 January, 2017
MA-1172-2014 (M/S PA CL INDIA LTD. (PA CL LTD.) Vs RAMESH WAR DA YAL) 18-01-20
17 Arguing counsel is adjusted. List after siX weeks, as prayed for by proxy counsel. (ROHIT ARYA) JUDGE bl-