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State of Odisha - Section

Section 173 in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

173. Catch platforms.

- The employer shall ensure at a construction site of a building or other construction work that
(a)catch platform is not used for storage of material or as a working platform;
(b)catch platform is at least two meters wide and is inclined so that the position of outer edge of such platform is fifteen hundred millimeters higher than the inner edge;
(c)the open end of catch platform is properly fenced to the height not less than one metre.