Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 619] [Entire Act]

Union of India - Subsection

Section 619(1) in The Companies Act, 1956

(1)In the case of a Government company, the following provisions shall apply, notwithstanding anything contained in sections 224 to 233.