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[Cites 0, Cited by 0] [Section 34] [Entire Act]

Union of India - Subsection

Section 34(3) in The Merchant Shipping (Fire Appliances) Rules, 1969

(3)In ships likely to carry deck cargo, the position of the hydrants shall be such that they are always easily accessible with pipes and arranged in a manner to avoid risk of damage from such cargo and in ships where the deck pipe lines run on exposed deck two such lines shall be provided.