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[Cites 0, Cited by 0] [Section 21(6)] [Section 21] [Entire Act]

State of Andhra Pradesh - Subsection

Section 21(6)(a) in Andhra Pradesh Mutually Aided Co-Operative Societies Act, 1995

(a)they did not conduct elections within the time specified in the bye-laws and before the expiry of the terms ;