Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 79(10)] [Section 79] [Entire Act] State of Kerala - Subsection Section 79(10)(ff) in Kerala Factories Rules, 1957 (ff)Hand rails shall be provided with a minimum height of 100cm. and shall be firmly supported.