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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(7) in Punjab Water Supply and Sewerage Board (Purchase Procedure)

7.1Purchase Committee (above Rs. 2.00 lacs per item) Purchase Committee shall consist of the following four members :
(a)Chairman
(b)SLUD
(c)Director Local Government Department Punjab
(d)Managing Director.
Presence of any three members of the committee shall be essential for the conduct of its office business in accordance with the rules.