Section 7 in Karnataka Ayurvedic and Unani Practitioners' Registration and Medical Practitioners' Miscellaneous Provisions Rules, 1964
7. Procedure on receipt of nomination paper.
- On presentation of a nomination paper, the Returning Officer or authorised officer shall,-(a)sign thereon a certificate stating the date and time of the presentation of the nomination paper and enter thereon its serial number; and(b)inform the person or persons presenting the nomination paper, of the date, time and place fixed in the scrutiny of the nominations.
