Bombay High Court
M/S. Fortpoint Automotive Mumbai ... vs The Designated Officer, Municipal ... on 27 January, 2020
Author: A.S.Gadkari
Bench: A.S.Gadkari
24-AO-141-2018.doc
Dond
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
APPEAL FROM ORDER NO. 141 OF 2018
M/s Fortpoint Automotive Mumbai Pvt.Ltd ..Appellant
Vs
The Designated Officer, Municipal Corporation
of Gr. Mumbai & Anr. ..Respondents
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Ms. Heena Vora i/b CorpsLegal for appellant..
Ms. Oorja Dhond for Respondents.
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CORAM : A.S.GADKARI, J.
DATE : 27th January 2020. P.C.:
1] Appellant is directed to serve a compilation of the appeal upon the learned Advocate for the Municipal Corporation within a period of one week from today.
2] Stand over to 11th February 2020.
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